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SC Directs Delhi Government to Explain Steps Taken to Implement Ban on Firecrackers - (05 Nov 2024)

ENVIRONMENT

SC has directed Delhi Government to file an affidavit placing on record the orders banning the use of firecrackers and the steps taken to implement the same. The Court further issued notice to Delhi Police to explain steps taken to enforce the complete ban on firecrackers in Delhi.

Tags : SUPREME COURT   DELHI GOVERNMENT   FIRECRACKERS  

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