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Ker. HC: KPSC Has No Power to Conduct an Enquiry into an Applicant's Caste Status - (04 Nov 2024)

CIVIL

Ker. HC has observed that Kerala Public Service Commission (KPSC) has no power to conduct an enquiry into an applicant's caste status. If it suspects that a caste certificate has been obtained through fraud or misrepresentation, it must refer the matter to the issuing authority.

Tags : KERALA HIGH COURT   CASTE STATUS   FRAUD  

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