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Delhi High Court Grants Bail to Vaibhav Jain and Ankush Jain in the PMLA Case - (30 Oct 2024)

CRIMINAL

Delhi High Court has allowed bail application of Vaibhav Jain and Ankush Jain in the money laundering case involving AAP leader Satyendra Jain on the ground that the main accused, Satyendra Jain, has also been granted bail and that parity is applicable in Prevention of Money Laundering Act cases.

Tags : DELHI HIGH COURT   PREVENTION OF MONEY LAUNDERING ACT   VAIBHAV JAIN   ANKUSH JAIN  

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