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Karnataka HC Extends Interim Ban on Seizure of Ola, Uber Cabs - (21 Jun 2016)

Karnataka HC has extended till June 23 its interim order directing State Transport Department not to seize cabs affiliated to Ola and Uber for allegedly plying without licence, and restraining cab aggregators from demanding surge price from commuters.

Tags : KARNATAKA HC   OLA   UBER CABS  

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