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Mutilation property in DUSU Election: Del. HC Directs Candidates to File Affidavit & Beautify Campus - (29 Oct 2024)

CIVIL

Delhi HC, while hearing a plea concerning the "defacement" of public property in Delhi University (DU) due to the Delhi University Students' Union (DUSU) elections, directed the candidates to file an affidavit that they won't mutilate any public property and take steps to beautify the campus.

Tags : DELHI HC   DELHI UNIVERSITY   DELHI UNIVERSITY STUDENTS' UNION  

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