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Kar. High Court Directs Release of Union Minister Prahlad Joshi's Brother, Nephew in Cheating Case - (29 Oct 2024)

CRIMINAL

The Karnataka High Court has ordered the release of Union Minister Prahlad Joshi's brother and nephew, arrested in a cheating case for allegedly taking Rs. 2.5 crores from certain person in exchange of an election ticket.

Tags : KARNATAKA HIGH COURT   PRAHLAD JOSHI  

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