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Supreme Court Stays Allahabad HC Order Imposing Rs 1 Lakh Cost on Adv Mehmood Pracha - (28 Oct 2024)

CIVIL

The Supreme Court has stayed an Allahabad High Court order imposing a cost of Rs.1 lakh on Advocate Mehmood Pracha for "wasting Court's time" by filing a petition concerning videography during the electoral process.

Tags : SUPREME COURT   ADVOCATE MEHMOOD PRACHA  

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