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Bombay High Court: ‘GIRNAR’ a Well Known Trademark in India - (25 Oct 2024)

INTELLECTUAL PROPERTY RIGHTS

Bombay High Court has held that the popular food and beverage mark 'GIRNAR' is a well know trademark in India which has surpassed the scope of merely encompassing products / services sold or rendered under the said trade mark.

Tags : BOMBAY HIGH COURT   GIRNAR   TRADE MARK  

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