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SC Permits Candidate with Blindness to Attend Interview for Selection of Civil Judges in Rajasthan - (25 Oct 2024)

SERVICE

Supreme Court has allowed a candidate with blindness to attend interview for the selection of Civil Judges in Rajasthan and has stated that quota for Persons with Disabilities will be treated as under horizontal reservation.

Tags : SUPREME COURT   CIVIL JUDGES   BLINDNESS  

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