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SC: Can’t Uproot Trees for Kolkata Metro Rail Without Permission of CEC - (24 Oct 2024)

ENVIRONMENT

Supreme Court while directing Central Empowered Committee (CEC) to look into the matter of uprooting and transplantation of trees for Kolkata metro rail, has stated that activities of felling of trees or transplantation shall not be done without the permission of CEC.

Tags : SUPREME COURT   CENTRAL EMPOWERED COMMITTEE   KOLKATA METRO RAIL  

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