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SC: Logical Progression in Compensation Estimation Process Would be to Identify Suitable Sale Deed - (22 Oct 2024)

LAND ACQUISITION

SC while dealing with a case related to land acquisition, has stated that the logical progression in the compensation estimation process would be to identify the most suitable sale deed(s) for determining the market value and subsequently, to apply adequate deductions on the same.

Tags : SUPREME COURT   LAND ACQUISITION   COMPENSATION ESTIMATION PROCESS  

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