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SC Denies to Stay Culling of Nilgai, Wild Boar, Monkey - (20 Jun 2016)

SC has denied to stay Centre's notification allowing culling of nilgai, wild boar in Bihar, monkey in Himachal Pradesh. It also declined to stay killing of wild boar in Uttrakhand.

Tags : SC   CENTRE   NILGAI   WILD BOAR   MONKEY  

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