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SC: Article 8 to be Applicable on People Residing Outside India on Date of Commencement of COI - (21 Oct 2024)

CONSTITUTION

Supreme Court has held that the provision of Article 8 of Constitution of India will only apply to someone ordinarily residing on the date of commencement of the Constitution in any country outside India as defined in the Government of India Act, 1935, as originally enacted.

Tags : SUPREME COURT   ARTICLE 8   ORDINARILY RESIDING  

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