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BCI Directs Pvt. Universities to Not Use Prefixes ‘Bharatiya’, ‘National’ for Conducting Competitions - (17 Oct 2024)

EDUCATION

BCI has issued a direction prohibiting private law universities from using names such as "India," "National," “Bharatiya” in competitions as it is misleading and creates confusion among participants and public, suggesting that such events are of national significance and under government patronage.

Tags : BAR COUNCIL OF INDIA   PRIVATE LAW UNIVERSITIES   COMPETITIONS  

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