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Karnataka HC Put Stay on DRT’s Order for 3 Months Issuing Demand Notice to UBHL , Kingfisher Airlines - (20 Jun 2016)

Karnataka HC has put stay for three months on Debt Recovery Tribunal's (DRT) order issuing a demand notice to Vijay Mallya-owned United Breweries Holdings Limited (UBHL) and Kingfisher Airlines to pay Rs 192 crore on an application by banks.

Tags : KARNATAKA HC   DEBT RECOVERY TRIBUNAL   UNITED BREWERIES HOLDINGS LIMITED (UBHL)   KINGFISHER AIRLINES  

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