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Kerala HC: Person Exhibiting Naked Body to Child Would Attract POCSO Act - (16 Oct 2024)

CRIMINAL

Kerala High Court has stated that when a person exhibits naked body to a child, the same is an act intending to commit sexual harassment upon a child and therefore, the offence punishable under Section 11(i) read with 12 of the POCSO Act, 2012 would attract.

Tags : KERALA HIGH COURT   NAKED BODY   POCSO ACT  

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