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BCI Issues Circular Suggesting Monthly Stipend to Advocates in Urban and Rural Areas - (16 Oct 2024)

CIVIL

BCI has issued a circular making recommendation that junior advocates should be paid a monthly stipend of Rs. 20,000 in urban areas and Rs. 15,000 in rural areas and that Senior Advocates, Advocates and firms are encouraged to comply with the stipend guidelines to the best of their ability.

Tags : BAR COUNCIL OF INDIA   MONTHLY STIPEND   RURAL AREAS   URBAN AREAS  

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