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Kerala HC: The More Popular You Become, Your Rights Also Diminish to That Extent - (14 Oct 2024)

CIVIL

Kerala High Court while observing that celebrities should avoid taking up roles depicting women in derogatory manner, has stated that the more popular a person becomes in society, the more his/her rights diminish to that extent because they have got a public interest and a public image to keep.

Tags : KERALA HIGH COURT   DEROGATORY MANNER   PUBLIC IMAGE  

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