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Bombay High Court: Person Shaking Neck Towards Woman While Riding is Not Stalking - (14 Oct 2024)

CRIMINAL

Bombay High Court has held that a person’s act of shaking of his neck i.e. grooving his neck while riding and simultaneously listening to the music, rather loud music does not fall into any one of the attributes or ingredients of the offence of stalking as enumerated under Section 354D of IPC.

Tags : BOMBAY HIGH COURT   S. 354D IPC   STALKING  

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