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BCI Writes Letter to CJI Suggesting Regular Evaluation of Mental Health of Judicial Officers - (10 Oct 2024)

CIVIL

Bar Council of India (BCI) has written a letter to CJI suggesting regular evaluation of mental health of judicial officers so that early signs of burnout, stress, or other issues can be identified that could affect their conduct in court.

Tags : BAR COUNCIL OF INDIA   MENTAL HEALTH   JUDICIAL OFFICERS  

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