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Gujarat HC: Officials Commuting to Court on Two-Wheelers Required to Wear Helmets - (09 Oct 2024)

CIVIL

Gujarat High Court has issued a circular stating that the officers and staff members who are commuting to the High Court on a two wheeler as rider and/or pillion rider shall not be permitted to enter into the premises of the High Court from any/all of the entry gates, without wearing a Helmet.

Tags : GUJARAT HIGH COURT   TWO-WHEELERS   HELMETS  

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