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Bom. HC Criticizes Maharashtra Govt. for Opposing Termination of Pregnancy of Unmarried Woman - (08 Oct 2024)

LAW OF MEDICINE

Bombay High Court has criticized the Maharashtra Government for opposing medical termination of pregnancy of an 'unmarried' woman on the ground that the woman does not fit the criteria for undergoing an abortion i.e., she is neither a widow nor a divorcee.

Tags : BOMBAY HIGH COURT   MAHARASHTRA GOVERNMENT   TERMINATION OF PREGNANCY   UNMARRIED WOMAN  

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