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Delhi High Court: Centre Directed to constitute a “National Rare Diseases Fund” - (07 Oct 2024)

CIVIL

Del HC while directing the Central Government to constitute a “national rare diseases fund”, has made it mandatory to hold a monthly meeting between the Ministry of Health and Centers of Excellence & National Rare Disease Committee (NRDC) to monitor the disbursement of funds and identify any delays.

Tags : DELHI HIGH COURT   CENTRAL GOVERNMENT   NRDC  

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