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Del HC: No Prohibition Against Posthumous Reproduction if Consent of Sperm or Egg Owner Demonstrated - (07 Oct 2024)

LAW OF MEDICINE

Delhi High Court has opined that under the prevailing Indian law, there is no prohibition against posthumous reproduction if the consent of the sperm owner or egg owner can be demonstrated.

Tags : DELHI HIGH COURT   POSTHUMOUS REPRODUCTION   EGG OWNER   SPERM OWNER  

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