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All. HC: No Power to HC for Extension of Limitation Period in Filing Election Petition - (03 Oct 2024)

LIMITATION

Allahabad High Court has observed that under the Representation of the People Act, 1951 Courts do not have the power to extend the period of limitation or condone delay in filing election petition.

Tags : ALLAHABAD HIGH COURT   ELECTION PETITION   LIMITATION PERIOD  

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