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SC Grants Relief to Dalit Student Who Lost Admission Due to Late Payment of Online Admission Fees - (01 Oct 2024)

EDUCATION

Supreme Court while granting relief to a Dalit student who lost admission due to late payment of online admission fees, has directed that the student be granted admission to the seat allotted to him at IIT Dhanbad.

Tags : SUPREME COURT   DALIT STUDENT   ONLINE ADMISSION FEES  

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