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Supreme Court Refuses to Entertain Plea Petition Challenging Fee Hike by Dental College - (01 Oct 2024)

EDUCATION

Supreme Court while refusing to entertain a petition challenging fee hike for MDS Course by the Goa Dental College, has stated that these are very prestigious seats and Rs. 48,000 for Government college, dental seat is not a disproportionate amount.

Tags : SUPREME COURT   DENTAL COLLEGE   MDS COURSE  

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