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Delhi HC: Rape Leaves Permanent Scars On Child Survivor - (20 Jun 2016)

Delhi HC has dismissed a man's plea against a 10-year jail term awarded to him for raping a seven-year-old girl in 1996, saying the "abhorring act" leaves a "permanent scar" on the personality of a child victim which hinders her growth.

Tags : DELHI HC   RAPE   CHILD VICTIM  

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