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Supreme Court: Judges Appointed for Tribunal Positions Need to be Treated with Dignity - (30 Sep 2024)

SERVICE

Supreme Court while hearing a matter on the salaries of retired judges appointed for positions in the state tribunals and commissions has stated that dignity of the former High Court Judges needs to be maintained when they are appointed to State Tribunals.

Tags : SUPREME COURT   RETIRED JUDGES   STATE TRIBUNALS  

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