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NHRC Takes Suo Motu Cognizance of Death of 26 Year Old Due to Excessive Workload - (23 Sep 2024)

HUMAN RIGHTS

National Human Rights Commission (NHRC) has taken suo motu cognizance of death of a 26 year old Chartered Accountant who worked at Ernst & Young (EY). According to the media reports the death has been allegedly caused due to excessive workload at office.

Tags : NHRC   SUO MOTU   ERNST & YOUNG  

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