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PIL in Supreme Court to Investigate Use of Adulterated Ghee in Laddus Served at Tirupati Temple - (23 Sep 2024)

TRUSTS AND SOCIETIES

A Public Interest Litigation (PIL) has been filed in the Supreme Court to seek investigation in the alleged use of adulterated ghee containing animal fat in the laddus served at Tirupati Balaji.

Tags : PUBLIC INTEREST LITIGATION   SUPREME COURT   TIRUPATI BALAJI  

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