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SC Allows Candidate with 45% Speech & Language Disability to Pursue Medical Education - (20 Sep 2024)

EDUCATION

Supreme Court has allowed a medical aspirant having nearly 45% speech and language disability to pursue medical education after the medical board constituted by the Court opined that the candidate is fit to be admitted in the MBBS course.

Tags : SUPREME COURT   MEDICAL EDUCATION   45% DISABILITY  

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