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Supreme Court: State of Jharkhand Files Contempt Petition Against Central Government - (18 Sep 2024)

CONTEMPT OF COURT

State of Jharkhand has filed a contempt petition against Centre for delay in appointment of Chief Justice of the Jharkhand HC. It was stated that unreasonable delays in the matters of appointment, after recommendations have been made by the Collegium are detrimental to the administration of Justice.

Tags : SUPREME COURT   STATE OF JHARKHAND   CENTRAL GOVERNMENT   CHIEF JUSTICE  

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