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Delhi High Court: Challenge to NCDRC Decisions Doesn’t Always Lie in Delhi - (17 Sep 2024)

CONSUMER

Delhi HC has observed that merely because the NCDRC is located in Delhi does not mean that, every challenge to its decision shall lie in Delhi HC. By allowing petitions to be filed only in Delhi HC merely on the basis of situs, may also jeopardize the right of access to justice.

Tags : DELHI HIGH COURT   NCDRC   CHALLENGE  

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