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Mad. HC Deals with Rampant Usage of Cool Lip Tobacco Products Amongst School Kids - (17 Sep 2024)

CRIMINAL

Madras High Court while hearing the plea on rampant usage of cool lip tobacco products amongst school kids, has stated that even though the Government of Tamil Nadu has taken due care to ban the product inside the state, this matter needs to be enquired in detail by the Court.

Tags : MADRAS HIGH COURT   COOL LIP TOBACCO   SCHOOL KIDS  

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