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SC Grants Bail to Delhi Chief Minister Arvind Kejriwal in Liquor Policy Scam Case - (13 Sep 2024)

CRIMINAL

Supreme Court has granted bail to Delhi Chief Minister Arvind Kejriwal in Delhi Liquor Policy scam case on considering the ground that the trial is unlikely to be completed in near future.

Tags : SUPREME COURT   DELHI CHIEF MINISTER   LIQUOR POLICY SCAM  

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