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Ker. HC: Centre to Consider Framing Sexual Harassment Laws With More Feminist Perspective - (11 Sep 2024)

CRIMINAL

Kerala High Court while pointing out lacunae in the PoSH Act, 2013, has stated that legislation doesn’t focus on harassment faced by women seeking employment and there is a need for State to come out with a draft legislation from a more "feminist perspective".

Tags : KERALA HIGH COURT   SEXUAL HARASSMENT   FEMINIST PERSPECTIVE  

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