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SC Clarifies Judgement on Entitlement of Govt. Employees to Increment Earned 1 Day Before Retirement - (11 Sep 2024)

SERVICE

Supreme Court has made clarifications in its judgement in the case The Director (Admn and HR) KPTCL & Others vs CP Mundinamani and others (MANU/SC/0366/2023; 2023 INSC 352) which held that government employees who get increment one day prior to their retirement are entitled to it.

Tags : SUPREME COURT   GOVERNMENT EMPLOYEES   RETIREMENT  

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