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Supreme Court: System Needs to be Made to Prevent Exploitation of Surrogate Mother - (11 Sep 2024)

CIVIL

Supreme Court while hearing pleas challenging surrogacy laws, has stated that there can be a database, so that the same lady is not exploited. A system must be there. Nobody is saying it's a bad idea, but at the same time, it can be badly used.

Tags : SUPREME COURT   SURROGACY LAWS   SURROGATE MOTHER  

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