Supreme Court: State Cannot Acquire Temple Property Through Gift Deed  ||  Supreme Court: HC Registry Should Exclude Court Vacations When Listing Cases After Fixed Days  ||  Supreme Court Flags Stark Non-Compliance With Directions on CAPF Cadre Review  ||  Supreme Court: Internet Access and Use is a Fundamental Right, Including for Children  ||  Supreme Court: Letters Patent Bench Cannot Interfere Merely Over Errors of Fact or Law  ||  Supreme Court: Voters May File Complaints Against Candidates over False Affidavits under RP Act  ||  Madras HC: Using Children in Campaign is Inappropriate but Does Not Invalidate Election  ||  Allahabad HC: Section 69 BNS Cannot Be Invoked by Transgender Woman in False Marriage Promise Case  ||  Delhi High Court Permits Britannia’s ‘No Added Sugar, Maida or Palm Oil’ Claim on Biscuit Packs  ||  Calcutta High Court Bars Deportation of Alleged Bangladeshi Woman until CAA Application is Decided    

Del. HC: ANI Files Copyright Infringement Suit Against Producers of Netflix Series 'IC 814 - (10 Sep 2024)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has issued notice to the producers of the Netflix Series 'IC 814 in a copyright infringement suit filed by Asia News International (ANI) filed on the ground that the Netflix series has used the footage of the news agency without due permission.

Tags : DELHI HIGH COURT   COPYRIGHT INFRINGEMENT   NETFLIX   ASIA NEWS INTERNATIONAL  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved