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Supreme Court Directs Protesting Doctors in State of West Bengal to Return to Work - (10 Sep 2024)

CRIMINAL

Supreme Court has directed the doctors in West Bengal, protesting against the rape and murder of a doctor at the RG Kar Medical College Hospital, to return to work. The Court stated that no punitive action shall be taken against such doctors who return to work by 5pm on Tuesday.

Tags : SUPREME COURT   WEST BENGAL   PUNITIVE ACTION   MEDICAL COLLEGE  

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