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Ker. HC: ‘Functionality Assessment Test’ to be Done for NEET Aspirant With 50% Locomotor Disability - (09 Sep 2024)

EDUCATION

Kerala High Court has directed the Trivandrum Medical College to conduct a "functionality assessment" test in order to assess whether a medical aspirant with 50% locomotor disability is eligible for the MBBS course.

Tags : KERALA HIGH COURT   TRIVANDRUM MEDICAL COLLEGE   LOCOMOTOR DISABILITY  

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