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Seat Matrix Issue: Delhi High Court Rules in Favour of Delhi University - (09 Sep 2024)

EDUCATION

Del. HC while dealing with issue of seat matrix and allocation at St. Stephen's College, has ruled in favour of DU and stated that if any college has any grievance regarding seat matrix it shall be sent to DU at least 3 months prior to initiation of the admission process for a new academic session.

Tags : DELHI HIGH COURT   SEAT MATRIX   ST. STEPHEN'S COLLEGE  

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