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Jharkhand Govt. Approves Medical Insurance, Monthly Stipend for Lawyers - (09 Sep 2024)

CIVIL

Jharkhand Government has approved medical insurance of Rs. 5 Lakh for over 30,000 lawyers across the State. In addition to this, advocates aged 65 years and above shall receive a monthly pension of Rs 14,000, while newly enrolled advocates will be provided a monthly stipend of Rs 5,000.

Tags : JHARKHAND GOVERNMENT   MEDICAL INSURANCE   MONTHLY STIPEND  

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