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SC: NEERI Directed to Classify Non-Polluting Industries with Help of CPCB - (09 Sep 2024)

ENVIRONMENT

Supreme Court has directed the National Environmental Engineering Research Institute (NEERI) to take assistance of the Central Pollution Control Board (CPCB) and classify and define non-polluting industries and has asked NEERI to call meetings of all stakeholders for the same.

Tags : SUPREME COURT   NEERI   CPCB  

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