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Delhi HC Issues Notice on Contempt Plea filed by ANI Media Private Limited - (06 Sep 2024)

CONTEMPT OF COURT

Delhi High Court while taking strong objection against Wikipedia’s submission regarding delay in appearance before the court, has issued notice on contempt plea filed by ANI Media Private Limited alleging non-compliance of judicial order by Wikipedia.

Tags : DELHI HIGH COURT   ANI MEDIA   WIKIPEDIA  

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