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SC Expresses Displeasure Over Decision on Rajaji National Park Director’s Appointment - (05 Sep 2024)

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Supreme Court has expressed displeasure over Uttarakhand Chief Minsiter’s decision to appoint an IFS officer as the director of Rajaji National Park despite being aware of the fact that disciplinary proceedings are pending against the officer.

Tags : SUPREME COURT   RAJAJI NATIONAL PARK   IFS OFFICER  

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