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Delhi High Court: Can’t Permit Political Party to Sponsor Print Media for Political Purpose - (04 Sep 2024)

CIVIL

Delhi High Court has stated that a political party cannot be permitted to sponsor the print media for political purpose, thereby stinging mud and making mischievous, false and defamatory imputations on the rival political parties.

Tags : DELHI HIGH COURT   PRINT MEDIA   POLITICAL PARTY  

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