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SC: Board to Examine Whether Candidate with Speech Disability is Eligible for Medical Education - (04 Sep 2024)

EDUCATION

Supreme Court has directed Byramjee Jeejeebhoy Government Medical College, Pune to constitute a medical board for examining whether a candidate with speech and language disability which is beyond 40% is eligible to get admission to MBBS Course.

Tags : SUPREME COURT   SPEECH DISABILITY   MEDICAL EDUCATION  

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