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Money Laundering Case: Supreme Court Grants Bail to Vijay Nair after 23 Months Custody - (03 Sep 2024)

CRIMINAL

The Supreme Court has granted bail to Vijay Nair, the former communications-in-charge of the Aam Aadmi Party, who was in custody for approximately 23 months, in the money laundering case related to the Delhi excise policy.

Tags : SUPREME COURT   AAM AADMI PARTY   MONEY LAUNDERING CASE   DELHI EXCISE POLICE   VIJAY NAIR  

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